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Bombay High Court Refuses to Stop Land Reclamation for Shivaji Memorial - (03 Nov 2018)

Bombay High Court has refused to stop reclamation of land for the Chhatrapati Shivaji Memorial in the Arabian Sea in a petition filed by the Conservation Action Trust objecting to Clause (D) of the notification of the Ministry of Environment, Forests and Climate Change (MoEF).

Tags : BOMBAY HIGH COURT   SHIVAJI MEMORIAL  

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