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Delhi High Court Supports OTP Over Aadhaar Biometrics for SIM Registrations Due to Security Concerns - (03 Nov 2018)

Delhi High Court has backed suggestions from a pair of amicus curiae briefs that OTP authentication replace the use of Aadhaar biometrics for SIM registrations, saying it would close the loophole used by a shop owner to sell illegal SIM chips

Tags : DELHI HIGH COURT   AADHAAR BIOMETRICS  

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