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UPTET 2017: SC Remands Matter Back to Allahabad High Court - (03 Nov 2018)

Supreme Court has remanded to the Division Bench of Allahabad High Court, the matter pertaining to the validity of certain questions in the Uttar Pradesh Teacher Eligibility Test (UPTET), 2017 and said that any appointments will be subject to HC Decision.

Tags : SUPREME COURT   UPTET 2017  

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