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Bombay High Court Scraps Government Plan to Set Up Golf Course in Navi Mumbai - (02 Nov 2018)

Bombay High Court has quashed a government notification issued in the year 2016, modifying the development control plan and converting a 47 hectare of land parcel, which was earlier a no development zone, into a regional park zone, for making a 'golf course'.

Tags : BOMBAY HIGH COURT   GOLF COURSE  

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