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Assam NRC: Supreme Court Extends Deadline to December 15, Allows 5 Additional Documents - (02 Nov 2018)

Supreme Court has extended the deadline for filing claims and objections of people whose names were not included in the final draft National Register of Citizens (NRC) to December 15 and also allowed claimants to rely on five additional documents.

Tags : SUPREME COURT   ASSAM NRC  

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