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If Delhi Has to Collapse, Let it Collapse, Says Angry Supreme Court Bench - (02 Nov 2018)

The bench of justices Madan B Lokur, MM Shantanagoudar and S Adbul Nazeer came down heavily on the Centre for not giving details of the survey of houses conducted in south Delhi's Amar Colony area.

Tags : COURT   SUPREME COURT  

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