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Delhi HC's Status Quo Order on Proceedings Against Asthana Extended Till Nov 14 - (01 Nov 2018)

Both CBI and Asthana opposed in the high court the plea of Additional SP S S Gurm, who has been transferred from Delhi to Jabalpur in the wake of feud between CBI Director Alok Kumar Verma and Asthana, to be heard in the matter.

Tags : COURT   HIGH COURT  

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