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Ayanavaram Minor Girl Gangrape Case: Madras High Court Dismisses Plea for CBI Probe - (01 Nov 2018)

Madras Hhigh Court has dismissed a plea moved by 14 accused in the Ayanavaram child gang rape case, seeking a CBI probe into the allegations.

Tags : MADRAS HIGH COURT   AYANAVARAM MINOR GIRL GANGRAPE CASE  

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