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Delhi Court Grants Bail to CBI DSP in Asthana’s Team as Evidence Tampering Charge Adds New Twist - (01 Nov 2018)

Special CBI Judge Santosh Snehi Mann granted the relief to Kumar and asked him to furnish a personal bond of Rs 50,000 and a surety of like amount. The CBI did not oppose his bail petition.

Tags : COURT  

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