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Forensic Auditors Say Amrapali May Have Diverted Funds to 200-250 Firms; SC Seeks Details - (01 Nov 2018)

The two forensic auditors, appointed by the court to look into the affairs of Amrapali Group said besides 47 sister companies, they stumbled upon 31 companies whose names were never disclosed by the embattled real estate firm.

Tags : COURT   SC  

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