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Delhi High Court Acquits Man in 18 Years Old Murder Case - (31 Oct 2018)

Delhi High Court has acquitted a man in an 18-year-old kidnapping and murder case, observing that the prosecution has not been able to prove each of the links in the chain of circumstances pointing “unmistakably” to the guilt of the accused.

Tags : DELHI HIGH COURT   18 YEARS OLD MURDER CASE  

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