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Bal Niketan Sexual Abuse Case: P&H High Court Upholds Conviction of Former Supervisor - (31 Oct 2018)

Punjab and Haryana High Court has upheld the conviction of former supervisor of Bal Niketan, Manish Arora, who had been accused of molesting inmates back in 2014.

Tags : PUNJAB AND HARYANA HIGH COURT   BAL NIKETAN SEXUAL ABUSE  

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