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Bombay HC: Why Celebrities Are Wanted for Chhath Puja - (10 Nov 2015)

Bombay High Court on a plea challenging order passed by Collector of Mumbai suburban on November 5 prohibiting it from inviting celebrities during Chhath festival, has asked city-based Bihari Front as to why it wants to invite celebrities for taking part in rituals during Chhath Puja.

Tags : BOMBAY HIGH COURT   CHHATH PUJA  

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