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Delhi HC Extends Interim Relief for Rakesh Asthana and Directs CBI to Maintain Status Quo Till Nov. 1 - (30 Oct 2018)

Delhi High Court has ordered CBI to maintain status quo till November 1 on proceedings against its Special Director Rakesh Asthana after CBI failed to file a response clarifying its stand on an FIR filed against the officer.

Tags : DELHI HIGH COURT   RAKESH ASTHANA   CBI  

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