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Supreme Court Prohibits Plying 15-yr Old Petrol and 10-yr Old Diesel Vehicles in NCR - (30 Oct 2018)

Supreme Court has prohibited the plying of 15-yr-old petrol and 10-yr-old diesel vehicles in the National Capital Region and directed the transport department to announce that such vehicles will be impounded if found plying.

Tags : SUPREME COURT   PETROL CARS   DIESEL CARS  

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