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Delhi HC Extends Rakesh Asthana’s Protection from Arrest Till Nov 1, Asks if ‘CBI Has Come to Standstill’ - (30 Oct 2018)

The court questioned if the institution of CBI had come to a standstill and gave the agency one more week to file its response on the plea by Asthana who has challenged an FIR lodged against him on bribery allegations.

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