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Ayodhya Verdict: Decoding The Implications - (30 Oct 2018)

The Supreme Court has adjourned its hearing on the 2010 Allahabad High Court judgment that divided the disputed site in Ayodhya into three parts. The court will now hear the matter in January 2019, but what are the implications of this verdict? News18 breaks down and decodes the verdict.

Tags : COURT   HIGH COURT   SUPREME COURT  

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