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After Vow to Support Protesters, Amit Shah Likely to Offer Prayers at Sabarimala Temple - (30 Oct 2018)

Last week Amit Shah had said that if the state government 'does not stop hurting the devotees', BJP workers would be forced to bring it down, drawing a strong reaction from Vijayan, who termed the BJP chief's warning an "attack" on the Supreme Court, Constitution and the country's judicial system.

Tags : SUPREME COURT  

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