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RSS Ideologue S Gurumurthy Faces Contempt Case for Tweet Against Delhi High Court Judge - (30 Oct 2018)

Gurumurthy, a chartered accountant, had shared a tweet on October 1 alluding to bias on the part of Justice Muralidhar after he set aside the transit remand for activist Gautam Navlakha.

Tags : COURT   HIGH COURT  

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