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National Clean Development Mechanism Authority website launched- (Ministry of Environment and Forests) (02 Nov 2015)

MANU/PIBU/1472/2015

Environment

The Ministry of Environment, Forests and Climate Change launched a new website at www.ncdmaindia.gov.in providing status updates on National Clean Development Mechanism Authority projects. The website seeks to bring transparency in the operation of the Authority’s projects.

Tags : WEBSITE   CLEAN DEVELOPMENT MECHANISM  

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