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Tamil Nadu Govt Moves SC Over 2-Hour Duration for Burning of Firecrackers - (29 Oct 2018)

Last week, the Supreme Court had refused to impose a blanket ban on firecrackers, allowing the use of "green crackers". The top court had said crackers containing barium salt or those producing a lot of noise would be banned.

Tags : COURT   SC   SUPREME COURT  

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