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NGT Imposes Rs. 1 Crore Fine on Kochi Municipal Corporation for Lapses in Solid Waste Management - (29 Oct 2018)

National Green Tribunal has imposed a fine of Rs. 1 Crore on the Corporation for its delay and indifference in carrying out solid waste treatment in accordance with Solid Waste Management Rules 2016.

Tags : NGT   KOCHI MUNICIPAL CORPORATION  

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