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Internet Banking Facility for Customers of Cooperative Banks- (Reserve Bank of India) (05 Nov 2015)

MANU/RMIC/0379/2015

Banking

The Reserve Bank of India has allowed State Cooperative Banks and District Central Cooperative Banks to provide Internet Banking facilities to their customers. It issued revised guidelines, previously applicable to national Cooperatives, now applicable to all cooperative banks.

Relevant : Internet Banking (View Only) Facility for Customers of UCBs MANU/RMIC/0185/2014 Internet Banking for Customers of UCBs MANU/RMIC/0341/2011

Tags : INTERNET BANKING   COOPERATIVE   GUIDELINES  

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