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Ayodhya Dispute: Supreme Court to Hear Pleas Challenging Allahabad HC Verdict Today - (29 Oct 2018)

The appeals challenge the Allahabad High Court’s 2010 judgment which ruled that the disputed Ram Janmabhoomi-Babri Masjid site in Ayodhya be divided equally among the Sunni Waqf Board, the Nirmohi Akhara and Ram Lalla.

Tags : COURT   HIGH COURT   SUPREME COURT  

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