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Controversy Over Clean Ganga Activist GD Agarwal’s Dead Body: HC Allows Last Respects, SC Orders Stay - (27 Oct 2018)

Agarwal died at the All India Institute of Medical Sciences (AIIMS) in Rishikesh on October 11 after fasting for 111 days, demanding measures from the Centre to keep the Ganga clean and free-flowing.

Tags : SC  

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