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CBI Chief Challenges 'Patently Illegal' Midnight Order That Sent Him on Forced Leave, SC Hears Case Today - (26 Oct 2018)

Alok Verma's petition is listed for hearing before a bench comprising Chief Justice Ranjan Gogoi and Justices S K Kaul and K M Joseph. It will come up along with the petition filed by 'Common Cause'.

Tags : SC  

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