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Rajasthan HC Fines ICICI with Rs. 10 Lakhs for Trying to "Wrongfully Influence" Judges - (26 Oct 2018)

Rajasthan High Court has recently slapped ICICI Lombard General Insurance Company with penal costs of Rs. 10 lakhs for impleading several judges of District Judges Cadre as parties to a petition filed by it.

Tags : RAJASTHAN HIGH COURT   ICICI LOMBARD GENERAL INSURANCE  

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