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Big Hearted Woman Drops Case, Delhi High Court Imposes Rs 1 Lakh Costs on Husband - (26 Oct 2018)

Delhi High Court has quashed an FIR registered against a man subject to him depositing cost of Rs 1 lakh, who created fake online accounts in the name of his estranged wife seeking companionship and also appreciated big heart of a woman who forgave her estranged husband.

Tags : DELHI HIGH COURT   BIG HEARTED WOMAN  

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