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Bombay High Court Junks MCA Plea Against Shifting of India-West Indies ODI to Brabourne - (25 Oct 2018)

Bombay High Court has dismissed a petition filed by the Mumbai Cricket Association (MCA) against the BCCI’s decision to shift the October 29 India-West Indies ODI from Wankhede Stadium to Brabourne Stadium in the city.

Tags : BOMBAY HIGH COURT   INDIA-WEST INDIES ODI  

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