Bombay High Court Junks MCA Plea Against Shifting of India-West Indies ODI to Brabourne - (25 Oct 2018)
Bombay High Court has dismissed a petition filed by the Mumbai Cricket Association (MCA) against the BCCI’s decision to shift the October 29 India-West Indies ODI from Wankhede Stadium to Brabourne Stadium in the city.
Tags : BOMBAY HIGH COURT INDIA-WEST INDIES ODI
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