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Verdict on Disqualification of AIADMK MLAs Loyal to Dinakaran Comes up in Madras High Court Today - (25 Oct 2018)

Justice M Satyanarayana, the third judge who was appointed by the Supreme Court to be the tie-breaker in the case, will pronounce his judgment on Thursday. He had earlier reserved his verdict.

Tags : COURT   HIGH COURT   SUPREME COURT  

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