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Format for Business Responsibility Report- (Securities and Exchange Board of India) (04 Nov 2015)

MANU/SCOG/0002/2015

Capital Market

The Securities and Exchange Board of India released a ‘Suggested Format for Business Responsibility Report’ pursuant to the SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015. Entities listed on stock exchanges, submitting sustainability report to overseas agencies can furnish the same, mapping the instant guidelines to that report.

Tags : BUSINESS RESPONSIBILITY   LISTED ENTITIES   FORMAT  

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