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Madras High Court Reduces Sri Venkateshwara Medical College Management Quota by Five Seats - (24 Oct 2018)

Madras High Court has reduced five seats from the quota allotted to Sri Venkateshwara Medical College Hospital & Research Centre at Ariyur in Puducherry under the management quota for admission of students for 2019-20.

Tags : MADRAS HIGH COURT   SRI VENKATESHWARA MEDICAL COLLEGE  

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