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Bombay High Court Dismisses PIL Against Pandharkawda Tigress Shooting - (24 Oct 2018)

Bombay High Court has dismissed a fresh PIL questioning the discrepancies between two orders regarding an operation to tranquilise and shoot the tigress of Pandharkawda and capture her two cubs.

Tags : BOMBAY HIGH COURT   PANDHARKAWDA TIGRESS SHOOTING  

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