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CBI Special Director Arrest: Maintain Status Quo, Delhi High Court Tells CBI - (24 Oct 2018)

Delhi High Court has directed the agency to maintain “status quo” until October 29 on proceedings against its special director Rakesh Asthana who sought directions for no coercive steps and quashing of an FIR lodged against him in connection with a case of alleged bribery.

Tags : DELHI HIGH COURT   CBI   SPECIAL DIRECTOR   RAKESH ASTHANA  

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