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Supreme Court Rules Against Blanket Ban on Firecrackers, Sets 8-10pm Time Limit for Diwali - (23 Oct 2018)

The Supreme Court made it clear that on Diwali, firecrackers can be burst only between 8pm and 10pm. On Christmas and New Year, crackers would be allowed between 11:45pm and 12:45am.

Tags : COURT   SUPREME COURT  

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