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Bombay High Court: Partial OC Granted by MMRDA Within Rules - (22 Oct 2018)

Bombay High Court has said that partial occupation certificate granted by the Mumbai Metropolitan Region Development Authority (MMRDA) to Bellissimo Crown Buildmart Private Limited — a Lodha Group company — for its New Cuffe Parade project in Wadala is within the rules.

Tags : BOMBAY HIGH COURT   MMRDA  

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