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‘MeToo’ Movement Only for Victims, Shouldn't be Misused: Bombay High Court - (22 Oct 2018)

Bombay High Court has said ‘MeToo’ campaign is only for the victims and it should not be misused by anyone to manipulate a victim to level allegations of sexual harassment against anybody to settle "their own scores".

Tags : BOMBAY HIGH COURT   METOO  

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