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Delhi Smog Set to Worsen With Bursting of Firecrackers and Reluctant Authorities on Diwali - (19 Oct 2018)

Authorities, reluctant to step in to curb the rampant use of firecrackers on Diwali, one of the most important festivals for millions of Hindus across the country, are passing the buck to the Supreme Court to restrict the sale and use of fireworks.

Tags : COURT   SUPREME COURT  

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