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No Scheduled Caste Status for Buddhist Adi Dravidars: Madras High Court - (18 Oct 2018)

Madras High Court has noted that Buddhism has never advocated casteism in its ideology and preaching and also observed that there was no entry of Buddhist Adi Dravidar in the Scheduled Caste list prescribed under the Constitution.

Tags : MADRAS HIGH COURT   BUDDHIST ADI DRAVIDARS  

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