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Bombay High Court Refuses Interim Stay on Sale of Tickets for India West Indies ODI - (18 Oct 2018)

Bombay High Court, while hearing petitions challenging the BCCI’s decision to shift the match from Wankhede Stadium to Brabourne Stadium, has refused to grant interim stay on the sale of tickets for the October 29 India-West Indies one day international match to be held at the Brabourne Stadium.

Tags : BOMBAY HIGH COURT   INDIA WEST INDIES ODI  

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