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Bombay High Court Refuses Bail to Man Accused of Parading Kids Naked for 'Stealing' Snacks - (18 Oct 2018)

Bombay High Court has refused bail to a man, arrested last year after a video showing two Dalit boys being beaten up and paraded naked for allegedly trying to pilfer a snack item went viral.

Tags : BOMBAY HIGH COURT   DALIT BOYS  

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