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Kerala High Court Acquits Accused in Chekannur Maulavi ‘Murder’ Case - (17 Oct 2018)

Kerala High Court has acquitted the accused who was convicted by the trial court in Chekannur Maulavi ‘murder’ case and observed that there are no proofs that Maulavi is dead.

Tags : KERELA HIGH COURT   CHEKANNUR MAULAVI MURDER CASE  

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