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NEET Not Compulsory for Admission to AYUSH Courses: Patna High Court - (17 Oct 2018)

Patna High Court has quashed a press communique issued by State government, prescribing that admissions to Ayurvedic, Yoga & Naturopathy, Unani, Siddha and Homeopathy (AYUSH) courses shall only be allowed through National Eligibility-cum- Entrance Test (NEET).

Tags : PATNA HIGH COURT   NEET   AYUSH  

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