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SDMC Toll Tax Contractor Starts Collecting ECC as per SC Order - (09 Nov 2015)

SMYR Consortium, South Delhi Municipal Corporation (SDMC) contractor for toll tax , has agreed to collect Environment Compensation Charge (ECC) from heavy commercial vehicles. The decision came following a series of meetings between the company and the Environment Pollution Control Authority.

Tags : SMYR CONSORTIUM   ENVIRONMENT COMPENSATION CHARGE  

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