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SC Issues Notice to Delhi’s 15 Judicial Officers who Cleared DJSE 2014 - (09 Nov 2015)

Supreme Court has issued notices to 15 judicial officers who cleared 2014 Delhi Judicial Services Examination (DJSE) in a litigation initiated by an NGO and unsuccessful candidates questioning the fairness of the test.

Tags : SUPREME COURT   2014 DELHI JUDICIAL SERVICES EXAMINATION  

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