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Delhi HC Quashes Quota for Bureaucrats’ Children in Sanskriti School - (09 Nov 2015)

Delhi HC while referring to the " Ganga-Jamuni tehzeeb" to underscore need to have an inclusive primary education system where students from diverse background could learn together, has quashed 60% quota for children of elite government servants in Sanskriti School.

Tags : DELHI HC  SANSKRITI SCHOOL  

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