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MP HC Dismisses Petition Seeking Stripping of Bharat Ratna Awarded to Sachin Tendulkar - (11 Aug 2015)

Madhya Pradesh High Court has dismissed a petition seeking take away of Bharat Ratna honour of cricket icon and batting maestro Sachin Tendulkar for allegedly using the "fame" of honour in "earning money by endorsing commercial products".

Tags : MADHYA PRADESH HIGH COURT   SACHIN TENDULKAR   BHARAT RATNA  

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