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Madras High Court Extends Relief to Chidambaram’s Relatives Till Nov. 2 - (15 Oct 2018)

Madras High Court has extended an interim order dispensing with the appearance of former Union Minister P. Chidambaram’s family members before a special court here till November 2 in a case of ‘non-disclosure’ of foreign assets filed against them by the I-T department.

Tags : MADRAS HIGH COURT   P. CHIDAMBARAM  

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