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New Secretariat Matter: Madras High Court Calls for Status Quo - (15 Oct 2018)

Madras High Court has ordered maintenance of status quo in the matter relating to the enquiry being conducted by the Directorate of Vigilance and Anti-Corruption into the alleged irregularities in the construction of new secretariat by the then DMK government.

Tags : MADRAS HIGH COURT   SECRETERIAT  

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