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NGT Serves Show Cause Notices to CS and Principal Secretaries of PHE - (09 Nov 2015)

NGT has issued show cause notices to Chief Secretary and Principal Secretaries of Environment and Public Health Engineering (PHE) departments of West Bengal for failing to comply with orders passed on September 7, regarding filing of a compliance report on arsenic contamination.

Tags : NGT   CHIEF SECRETARY AND PRINCIPAL SECRETARIES OF ENVIRONMENT AND PUBLIC HEALTH ENGINEERING (PHE) DEPARTMENTS OF WEST BENGAL  

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